LAWS(KAR)-2011-12-388

WASIM S/O LATE NISSAR AHMADH Vs. H. K. PARAMASHIVAIAH S/O KRISHNAPPA MAJOR NO. 7, AMALA JEERAHALLI BELLUR HOBLI, NAGAMANGALA TALUK MANDYA DISTRICT-571401 AND THE ORIENTAL INSURANCE CO. LTD NAVEEN COMPLEX, METAGALLI BRANCH HEBBAL MAIN ROAD, MYSOR

Decided On December 07, 2011
Wasim S/O Late Nissar Ahmadh Appellant
V/S
H. K. Paramashivaiah S/O Krishnappa Major No. 7, Amala Jeerahalli Bellur Hobli, Nagamangala Taluk Mandya District -571401 And The Oriental Insurance Co. Ltd Naveen Complex, Metagalli Branch Hebbal Main Road, Mysor Respondents

JUDGEMENT

(1.) DELAY in 13 days in filling the appeal is condoned.

(2.) THIS appeal is by the claimant seeking for enhancement of compensation as against the award passed by the Additional Civil Judge (SR. DN.,) CJM, MACT, Mandya in MVC No. 588/2007 dated 25.06.2010.

(3.) HEARD .