LAWS(KAR)-2011-4-258

MASTER SUDEEP, S/O. SADAYA RAVI Vs. DIVISIONAL MANAGER CUM CONTROLLER, KSRTC, KOLAR DIVISION, KOLAR-563101

Decided On April 12, 2011
Master Sudeep, S/O. Sadaya Ravi Appellant
V/S
Divisional Manager Cum Controller, Ksrtc, Kolar Division, Kolar -563101 Respondents

JUDGEMENT

(1.) THESE appeals are arising out of a common judgment and individual awards of the Tribunal, they are heard together, admitted and with the consent of learned Counsel appearing for the parties, disposed of by this common judgment.

(2.) FOR the sake of convenience, parties are referred to as they are referred to in the claim petition.

(3.) THE claimant is Master Sudeep aged about 12 years. As per wound certificate - Ex.P. 13, he has sustained the following injuries: