(1.) -The Petitioner has raised the following prayers in the instant writ petition:
(2.) WHILE responding to the assertions made in the writ petition, in the joint statement of objections filed on behalf of Respondent Nos. 1, 2, 3 and 5, it is, inter alia, asserted as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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