LAWS(KAR)-2011-11-162

PARVATHAMMA Vs. S.D. MAHESH S/O SIDDARAMANNA, CHITRADURGA DISTRICT, THE DIVISION MANAGER, THE DIVISION OFFICE, THE NATIONAL INSURANCE CO. LTD., P.B. NO. 74. CHIGATERI MERCHANTILE BLDG. CHAMARAJPET, DAVANGERE-577001

Decided On November 19, 2011
PARVATHAMMA Appellant
V/S
S.D. Mahesh S/O Siddaramanna, Chitradurga District, The Division Manager, The Division Office, The National Insurance Co. Ltd., P.B. No. 74. Chigateri Merchantile Bldg. Chamarajpet, Davangere -577001 Respondents

JUDGEMENT

(1.) NOTICE to R - 1 is dispensed with.

(2.) THIS appeal is by the claimants who are wife and children of the deceased respectively, seeking for enhancement of compensation as against the award passed by the Civil Judge: (Sr.Dn.) and Addl. MACT, Hiriyur in MVC No. 79/2009 dated 5.4.2010.

(3.) HEARD .