REGENT COMPUTRONICS PVT. LTD.

Ashok A.R. S/O. Shri Raja Velu Appellant

V/S

Shri Ganesh K.R. S/O. Shri Ramaiah K.C And The National Insurance Company Limited Respondents

Referred Judgements :-

SKANDIA INSURANCE COMPANY LIMITED VS. KOKILABEN CHANDRAVADAN [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MOHD NASIR [REFERRED TO]
S SURESH VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
SIDDAPPA VS. GENERAL MANAGER K S R T C [REFERRED TO]

JUDGEMENT

(1.) APPEAL is by the claimant and cross -objections is by the insurer against the judgement and award in M.V.C. No. 7246/2005 dated 12.12.2006 on the file of XVI Additional Judge, MACT, Bangalore.

(2.) APPELLANT has sought for enhancement of compensation whereas the insurer has questioned the liability.

(3.) THE brief facts leading to this case are:

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ASHOK A.R. S/O. SHRI RAJA VELU Vs. SHRI GANESH K.R. S/O. SHRI RAMAIAH K.C AND THE NATIONAL INSURANCE COMPANY LIMITED

Referred Judgements :-

JUDGEMENT

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