(1.) THIS civil petition is filed by the petitioner against Misc. No. 1067/2001, pending on the file of the City Civil Judge at Bangalore, seeking transfer of the said case to the District Court at Gadag.
(2.) I have heard the learned counsel for the petitioner. The respondents are served but not represented.
(3.) THE Registrar, City Civil Court, Bangalore, to take appropriate steps in the matter.