(1.) This revision is against the order of eviction dated 31.5.2010 in H. R. C. No. 95/2006 on the file of Chief Judge, Court of Small Causes, Bangalore.
(2.) Heard learned counsel for the parties.
(3.) The factual matrix surfacing from the material on record is:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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