LAWS(KAR)-2011-1-118

K.J. MANJUNATH S/O. LATE. K.R. JAMBUKESHWAR AND K.J. RAVISHANKAR S/O. LATE. K.R. JAMBUKESHWAR Vs. ANITHA RAMESH @ K.J. ANITHA W/O. RAMESH.N. D/O. LATE K.R. JAMBUKESHWAR AND OTHERS

Decided On January 03, 2011
K.J. Manjunath S/O. Late. K.R. Jambukeshwar And K.J. Ravishankar S/O. Late. K.R. Jambukeshwar Appellant
V/S
Anitha Ramesh @ K.J. Anitha W/O. Ramesh.N. D/O. Late K.R. Jambukeshwar Respondents

JUDGEMENT

(1.) THE Petitioners have challenged the order at Annexure -E on I.A. No. 5 rejecting their application to examine the attesting witnesses of the Will said to have been executed by the father of Petitioners.

(2.) THE facts relevant for the purpose of this petition are as under :

(3.) I have heard the learned Counsel for both the parties.