UNITED INDIA INSURANCE CO LTD Vs. N PRAKASH

JUDGEMENT

(1.) Both these appeals are directed against the judgment and award in M.V.C. No. 3815/2005 dated 19.12.2006 on the file of M.A.C.T., Bangalore.

(2.) M.F.A. No. 9924/2007 is by the insurer questioning the liability to pay compensation whereas, M.F.A. No. 6252/2007 is by the claimant seeking enhancement of compensation.

(3.) The brief facts leading to these appeals are as under: