LAWS(KAR)-2011-7-157

RAJANNA S/O OBANNA Vs. THE NEW INDIA ASSURANCE CO. LTD., NO. 19/4, SARANCHAI ARCADE FIRST FLOOR, DINNUR MAIN ROAD R.T. NAGAR, BANGALORE REP. BY BRANCH MANAGER AND P. RAMESH S/O PUTTANNA

Decided On July 22, 2011

Rajanna S/O Obanna Appellant

V/S

New India Assurance Co. Ltd., No. 19/4, Saranchai Arcade First Floor, Dinnur Main Road R.T. Nagar, Bangalore Rep. By Branch Manager And P. Ramesh S/O Puttanna Respondents

JUDGEMENT

(1.) NOTICE to respondent No.2 is dispensed with. This is claimant's appeal seeking enhancement of compensation.

(2.) THE Tribunal has awarded compensation of Rs. 11,250/ -wlth interest. Unsatisfied with the same, claimant is before this Court.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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