C. SRINIVASA REDDY Vs. DODDANARAYAN REDDY SINCE DEAD BY LRS, SMT THIMMAKKA W/O LATE C. DODDANARAYANA REDDY AND OTHERS

JUDGEMENT

(1.) THIS writ petition is directed against the order dated 5.9.2011, passed on I.A. No. II, in O.S.No. 1734/1994(Annexure -J).

(2.) IT is the case of the petitioner that he has filed a suit for specific; performance of agreement of sate dated 26.3.1991. In the said suit, an order of temporary injunction against the respondents/defendants has been granted restraining them from alienating the suit schedule property.

(3.) I have heard the Learned Counsel for the petitioner.