LAWS(KAR)-2011-12-81

SANNACHIKKEGOWDA Vs. SHAHAJAN PASHA

Decided On December 01, 2011
Sannachikkegowda Appellant
V/S
Shahajan Pasha Respondents

JUDGEMENT

(1.) DELAY of 523 days in preferring the appeal is condoned subject to the condition that, appellant is not entitled for for the delay period, on the enhanced amount of compensation. Misc. Cvl. 16546/2011 is allowed.

(2.) THIS appeal is by the claimant seeking enhancement of compensation as against the award passed by the Prl. Civil Judge (Sr.Dn.) and Addl. MACT, Hassan in M.V.C.No. 192/2008 dated 16.10.2009.

(3.) HEARD .