(1.) DELAY of 6 days in preferring the appeal is condoned. I.A. No. I/2011 is allowed.
(2.) THIS appeal is by the claimant seeking enhancement of compensation as against the award passed by the Addl. Civil Judge (Sr. Dn.) and MACT, Ramanagara in M.V.C.No. 83/2008.
(3.) HEARD .
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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