VARAMALAKSHMI W/O LATE GYARAHALLI THAMMAIAH Vs. STATE BY HASSAN TOWN POLICE REP BY SPP HIGH COURT BUILDING, BANGALORE, SHANKAR S/O MAHADEV, NANDISH S/O RAMMURTHY, SATISH S/O PUTTARAJU

JUDGEMENT

(1.) THE counsel for the petitioner is absent

(2.) PERUSED the records. The petitioner, PW -8 is the wife of the deceased Gayarahalli Tammayya who is said to have been murdered by the respondents 2 to 4.

(3.) THE office has raised an objection regarding the maintainability of the revision petition