PROPRIETOR, M/S APSARA SILKS, NO. 46, 1ST B CROSS, DORESANI PALYA, BANNERGHATTA ROAD, BANGALORE - 560075 REP. BY ITS PARTNER RAHUL GOENKA, S/O VISHNU HARI GOENKA Vs. WISDOM SECURITIY SERVICES, NO. 106, 1ST FLOOR, 40 FEET ROAD, MANJUNATHNAGAR, WE

JUDGEMENT

(1.) DEFENDANT is in revision against the Judgment and decree in S.C. No. 1166/2007 directing him to pay Rs. 34,205/ -.

(2.) HEARD .

(3.) THE defendant denied the suit claim and averred that plaintiff has not come to the Court with clean hands and there is suppression of material facts. While denying the averments in the plaint regarding liability as alleged the defendant averred that no security services were provided by the plaintiff.