DELPHINE ANN MASCARENHAS Vs. MERVYIN J A MENEZES

JUDGEMENT

(1.) THIS is plaintiffs first appeal. In this appeal, the appellant has called in question the correctness of the judgment and decree dated 29th August, 1994 made in O. S. No. 61 of 1992 by the Court of Principal Civil judge and C. J. M. , Mangalore.

(2.) THE parties to this appeal will hereinafter be referred to with reference to their ranking before the lower Court.

(3.) THE plaintiff is the daughter of one late Denis A. J. Saldanha. The plaintiff and her brother, one late Francis M. B. Saldanha, who is the husband of the second defendant, were the only children to the said denis A. J. Saldanha. Mrs. Rosalie Saldanha was the wife of the said denis A. J. Saldanha.