(1.) THE Divisional Controller, K. S. R. T. C. is before this Court challenging the award dated 18-8-2000 passed in I. D. R. No. 5 of 2000.
(2.) THE State Government has referred the following issues in its order dated 22-3-2000.
(3.) OBJECTION statements were filed by the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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