NEMICHAND SWAROOPCHAND SHAHA Vs. T H RAIBHAGI FIRM

JUDGEMENT

(1.) SRI M. Marigowda, learned Addl. State Public Prosecutor appears for the respondent.

(2.) HEARD on merits.

(3.) THE petitioners are being prosecuted for an offence under Section 420 IPC at C. C. No. 132/92 on the file of the learned J. M. F. C. , Ron. They are aggrieved with the impugned order, by which the process is directed against them.