DHARMAPAL Vs. VAGJIBHAI

JUDGEMENT

(1.) this civil revision petition is preferred against the order dated 27th june, 1988 passed by the learned additional district judge, gulbarga in civil revision petition No. 8/1983 reversing the order dated 24th june, 1982 passed by the i additional, munsiff, gulbarga in misc.. Case .no. 182/1968.

(2.) the revision petition is referred to adivision bench, having regard to the questions of law involved in the case:-

(3.) the learned judge while referring the matter to a division bench has observed that the following questions arise for consideration.-