GENERAL EDUCATION CENTRE Vs. EDUCATION APP TRIBUNAL

JUDGEMENT

(1.) This matter coming up for preliminary hearing in 'B' group after notice to respondents is disposed of by the following order.

(2.) This writ petition is directed against the validity of the order passed by the 1st respondent Educational Appellate Tribunal, Bangalore, (hereinafter referred to as the tribunal) made in I.A. No. I in M.A. (EAT) No. 22/1978. The main appeal itself is directed against the order of dismissal made against the 2nd respondent by the petitioner-General Education Centre. The 2nd respondent came to be dismissed from his post as Head Master of Sangamesha Vidya Kendra High School, Vijayanagar, Bangalore, on certain charges with reference to which a formal enquiry had preceded.

(3.) It is necessary to state that proceedings in the main appeal before the 1st respondent-Tribunal have continued even while this writ petition was pending in this court.