N.RAGHAVENDRA MURTHY Vs. STATE OF KARNATAKA

Referred Judgements :-

PATEL NARSHI THAKERSHI VS. PRADYUMANSINGHJI ARJUNSINGHJI [REFERRED TO]
GRINDLAYS BANK LIMITED VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [REFERRED TO]
KUNTESH GUPTA VS. MANAGEMENT OF HINDU KANYA MAHA VIDYALAYA SITAPUR U P [REFERRED TO]
STATE OF RAJASTHAN VS. PADMAVATI DEVI [REFERRED TO]
KARAN SINGH VS. STATE OF JAMMU and KASHMIR [REFERRED TO]
KAPRA MAZDOOR EKTA UNION VS. MANAGEMENT OF BIRLA COTTON SPINNING AND WEAVING MILLSLTD [REFERRED TO]
SANTOSH KUMAR SHIVAGONDA PATIL VS. BALASAHEB TUKARAM SHEVALE [REFERRED TO]
BINABAI BHATE VS. STATE OF MADHYA PRADESH [REFERRED TO]
D P SHARMA VS. STATE TRANSPORT AUTHORITY [REFERRED TO]
STATE OF MADHYA PRADESH VS. MAHARANI USHADEVI [REFERRED TO]