NEELAVVA Vs. SHANKARAPPA SANGAPPA GARWAD

JUDGEMENT

(1.) The plaintiffs are in second appeal.

(2.) The genealogy, which is not in dispute is as fol lows:

(3.) Chinnawwa, the wife and her daughter Neelawwa, representing the branch of Kalakappa (the first son of Sangappa) filed a suit for partition against Kalakappa's brother Shankarappa (defendant No.1) and his son Sangappa (defendant No.2).