RAMA MASTAPPA NAIK Vs. SHARIF ABDUL RAHIMAN

JUDGEMENT

(1.) Unsuccessful claimants are before this court in this appeal challenging the judgment and award dated 09.01.2015 in MVC No.20/2009 on the file of MACT, Honnavar.

(2.) The necessary facts in brief for the disposal of the appeal are as under :

(3.) It was further contended that said Rama Naik was shifted to RNS Hospital, Murudeshwar by one Ramachandra Naik and Honnappa Naik and then to KMC hospital, Manipal and he took treatment from 30.09.2007 to 20.12.2007 and from 13.02.2008 to 18.02.2008. Thereafter, he has taken treatment as an inpatient at Father Muller Medical College and Hospital at Mangalore from 29.08.2008 to 15.09.2008 and has undergone surgery to his spinal cord at KMC hospital, Manipal. He has spent more than Rs.4.00 lakhs for his treatment.