JAYAMMA Vs. STATE OF KARNATAKA

Referred Judgements :-

BABURAO ADARSHAPPA BIRADE VS. MALLAPPA CHENNAPPA BIRADE [REFERRED TO]
PAYAPPA NEMANNA HUDED -VS- CHAMU APPAYYA HUDED [REFERRED TO]
C.N. NAGENDRA SINGH VS. THE SPECIAL DEPUTY COMMISSIONER,BANGALORE DISTRICT [REFERRED TO]
P.K. VASUDEVAN VS. THE DEPUTY COMMISSIONER OF KODAGU DISTRICT [REFERRED TO]
BHARAT BANK LIMITED DELHI VS. EMPLOYEES OF BHARAT BANK LTD [REFERRED TO]
A S KRISHNA VS. STATE OF MADRAS [REFERRED TO]
GARIKAPATI VEERAYA VS. N SUBBIAH CHOUDHRY [REFERRED TO]
HARINAGAR SUGAR MILLS LIMITED VS. SHYAM SUNDER JHUNJHUNWALA [REFERRED TO]
SAJJAN SINGH HARNAM SINGH PRITHVI SINGH BRIJ MOHAN LAL R KRISHNASWAMY GOUNDER K RAJAGOPAL VS. STATE OF RAJASTHAN STATE OF PUNJAB UNION OF INDIA [REFERRED TO]
L C GOLAK NATH N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT VS. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE [REFERRED TO]
DHULABHAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
B PRABHAKARA RAO VS. DESARI PANAKALA RAO [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
MAHARAO SAHIB SHRI BHIM SINGHJI ANANTALAKSHMI PATHABI RAMASHRRMA YOTURI JODHAN REAL ESTATE DEVELOPMENT CO PRIVATE LIMITED RAJENDRA GARG SHAMSHUL ISLAM VS. UNION OF INDIA [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
SANJEEV COKE MANUFACTURING COMPANY BHARAT COKING COAL LIMITED VS. BHARAT COKING COAL LTD:SANJEEV COKE MANUFACTURING COMPANY [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. A PARENT OF A STUDENT OF MEDICAL COLLEGE SIMLA [REFERRED TO]
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA VS. UNION OF INDIA [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI VS. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
MALLIKARJUNA RAO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. A R ZAKKI [REFERRED TO]
ABDUL REHMAN ANTULAY VS. R S NAYAK [REFERRED TO]
KUMAR PADMA PRASAD VS. UNION OF INDIA [REFERRED TO]
R K JAIN R K JAIN VS. UNION OF INDIA [REFERRED TO]
V K SOOD VS. SECRETARY CIVIL AVIATION [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
P RAMACHANDRA RAO VS. STATE OF KARNATAKA [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
ZEE TELEFILMS LTD VS. UNION OF INDIA [REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA [REFERRED TO]
S R BATRA VS. TRUNA BATRA [REFERRED TO]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [REFERRED TO]
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK VS. SECRETARY COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES ASSOCIATION [REFERRED TO]
CHAIRMAN INDORE VIKAS PRADHIKARAN VS. PURE INDUSTRIAL COCK AND CHEM LTD [REFERRED TO]
NARAIN PRASAD AGGARWAL VS. STATE OF M P [REFERRED TO]
ASS KAUR VS. KARTAR SINGH [REFERRED TO]
RAJINDER SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
TATA POWER COMPANY LTD VS. RELIANCE ENERGY LIMITED [REFERRED TO]
GOA GLASS FIBRE LTD VS. STATE OF GOA [REFERRED TO]
UNION OF INDIA VS. R GANDHI PRESIDENT MADRAS BAR ASSOCIATION [REFERRED TO]
GAINDA RAM VS. M C D [REFERRED TO]
CBI VS. KESHUB MAHINDRA [REFERRED TO]
STATE OF TAMIL NADU VS. K SHYAM SUNDER [REFERRED TO]
V K NASWA VS. HOME SECRETARY U O I [REFERRED TO]
RINARBAI RAMBHAI VS. STATE OF BOMBAY NOW GUJARAT [REFERRED TO]
SRIMANMAHARAJA NIRANJANA JAGADGURU MALLIKARJUNA MURUGHARAJENDRA MAHASWARNY MATADIPATHY VS. COMMR COORG [REFERRED TO]
PATEL DODDAKEMPEGOWDA VS. CHIKKEEREGOWDA [REFERRED TO]
RAJASAB HUSSEINSAB MULLA VS. INAYUTHULLAKHAN [REFERRED TO]
S HALAPPA VS. ASSISTANT COMMISSIONER SHIMOGA SUB DIVISION SHIMOGA [REFERRED TO]
MARAMMA VS. TAHSILDAR SIRGUPPA [REFERRED TO]
C N NAGENDRA SINGH VS. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT BANGALORE [REFERRED TO]
STATE OF KARNATAKA VS. H J SHAKUNTHALAMMA [REFERRED TO]
SRI MADAN VS. DEPUTY COMMISSIONER RAMANAGARAM DISTRICT [REFERRED TO]
MELLEGOWDA MANDYA DISTRICT VS. C CHENNAVEEREGOWDA MANDYA DISTRICT [REFERRED TO]
K V BALAN VS. SIVAGIRI SREE NARAYANA DHARMA SANGHOM TRUST [REFERRED TO]
ASHOK VS. PANDURANG [REFERRED TO]
MADHAVI AMMA VS. S. PRASANNAKUMARI [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KERALA [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
POLLAPALLI VENKATARAMA RAO AND ORS. VS. MUSUNURU VENKAYYA AND ORS. [REFERRED TO]
UNION OF INDIA VS. MAJOR GENERAL SHRI KANT SHARMA [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. PRATAP KARAN AND OTHERS [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
DAMODAR AND ORS. VS. GOVERNMENT OF KARNATAKA AND ORS. [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUD CELL VS. RAMESH GELLI [REFERRED TO]
HIRAL P. HARSORA AND ORS. VS. KUSUM NAROTTAMDAS HARSORA AND ORS. [REFERRED TO]
STATE BANK OF INDIA VS. SANTOSH GUPTA AND ANR. ETC. [REFERRED TO]
SRI N. CHANDRA REDDY VS. THE STATE OF KARNATAKA, DEPARTMENT OF REVENUE, REP., BY ITS SECRETARY AND OTHERS [REFERRED TO]
STATE OF HIMACHAL PRADESH AND OTHERS VS. SATPAL SAINI [REFERRED TO]
T. RAVI & ANR. VS. B. CHINNA NARASIMHA [REFERRED TO]
BINOY VISWAM VS. UNION OF INDIA AND OTHERS [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [REFERRED TO]
KALPANA MEHTA AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
SHANTI BHUSHAN VS. SUPREME COURT OF INDIA THROUGH ITS REGISTRAR AND ANOTHER [REFERRED TO]
BHIMABAI MAHADEO KAMBEKAR VS. ARTHUR IMPORT AND EXPORT COMPANY [REFERRED TO]