B.S.SHUCHITHA Vs. UNION OF INDIA

JUDGEMENT

(1.) Smt.Manasi Kumar, learned counsel for respondent No.2 in both the petitions.

(2.) In this review petition, the petitioners are seeking review of the order dated 25.06.2019 passed by Division Bench of this Court in WP Nos.29798-800/2018 and other connected matters.

(3.) Facts leading to filing of the revision petition briefly stated are that the petitioners are students of Post Graduate, Ayurveda Post who had taken admission in the academic year 2017-2018. The Division Bench of this Court by order dated 25.06.2019 by placing reliance of decision of the Supreme Court in PRIYA GUPTA V/s STATE OF CHHATTISGARH (2017) 7 SCC 433 had dismissed the writ petition.