LAWS(KAR)-2020-10-174

NOORJAHAN Vs. ABDUL RAVOOF

Decided On October 16, 2020
NOORJAHAN Appellant
V/S
Abdul Ravoof Respondents

JUDGEMENT

(1.) This appeal filed by the defendants lays challenge to the judgment and decree passed by the Senior Civil Judge, at Basavan Bagewadi in O.S.No.380/2011 dated 22.01.2016 decreeing the suit of the plaintiff for specific performance of contract of sale.

(2.) The parties will be referred as the plaintiff and the defendants as per their ranking before the Trial Court for the sake of convenience.

(3.) Brief contentions of the parties are as follows:-