A.N. PENCHALAIAH Vs. NAGREDDY

JUDGEMENT

(1.) This petition has been filed under Section 482 of Cr.P.C. to transfer the C.C.No.470/2018 (PCR No.43/2018) before the Civil Judge, J.M.F.C., Shahapur in Yadgiri District.

(2.) I have heard the learned counsel for the petitioner.

(3.) Though this case is listed for order, with the consent of learned counsel appearing for the parties, the same is taken up for final disposal.