LAWS(KAR)-2020-8-459

SEVEN STAR GROUP AND ORS. Vs. THE SENIOR ENVIRONMENT OFFICER KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS.

Decided On August 31, 2020
Seven Star Group And Ors. Appellant
V/S
The Senior Environment Officer Karnataka State Pollution Control Board And Ors. Respondents

JUDGEMENT

(1.) Considering the narrow controversy involved in these petitions, the same are taken up for final disposal.

(2.) A brief reference to the controversy involved in the petitions will be necessary.

(3.) As far as W.P.No.50434/2019 is concerned, the challenge is to the two orders dated 21st May 2018 (AnnexuresM and M1). The petitioner in this petition is also carrying on the same business of cold storage and meat processing. Both the impugned orders are under the same provisions alleging violation of Sections 25/26 of the Water Act and Section 21 of the Air Act. The orders are again of the closure of the business of the petitioner.