MASTER BALACHANDAR KRISHNAN Vs. STATE OF KARNATAKA

Referred Judgements :-

TAMIL NADU COMPUTER SCIENCE B.ED. GRADUATE TEACHERS WELFARE SOCIETY (I) VS. HIGHER SECONDARY SCHOOL COMPUTER TEACHERS ASSOCIATION AND OTHERS [REFERRED TO]
DR. KRITI LAKHINA AND OTHERS VS. STATE OF KARNATAKA AND OTHERS [REFERRED TO]
RAJDEEP GHOSH VS. STATE OF ASSAM [REFERRED TO]
RAMAKRISHNA MISSION AND ANOTHER VS. KAGO KUNYA AND OTHERS [REFERRED TO]
D P JOSHI VS. STATE OF MADHYA BHARAT [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
PARBHANI TRANSPORT CO OPERATIVE SOCIETY LIMITED VS. REGIONAL TRANSPORT AUTHORITY AURANGABAD [REFERRED TO]
M R BALAJI THE MYSORE STATE CHATHADA VAISH NAYA ASSOCIATION MYSORE ARYA VYSYA MAHASABHA BANGALORE VS. STATE OF MYSORE [REFERRED TO]
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA VS. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS [REFERRED TO]
MINOR A PEERIAKARUPPAN SOBHA JOSEPH VS. STATE OF TAMIL NADU [REFERRED TO]
KUMARI N VASUNDARA VS. STATE OF MYSORE [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF HARYANA VS. CHANAN MAL:STATE OF HARYANA [REFERRED TO]
JAGADISH SARAN VS. UNION OF INDIA [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
NIDAMARTI MAHESHKUMAR VS. STATE OF MAHARASHTRA [REFERRED TO]
A P PUBLIC SERVICE COMMISSION HYDERABAD VS. B SARAT CHANDRA [REFERRED TO]
MARRICHANDRASHEKHARRAO VS. DEAN GETH G S MEDICAL COLLEGE [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
ANIL KUMAR GUPTA VS. STATE OF UTTAR PRADESH [REFERRED TO]
THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY PATIALA TECHNICAL EDUCATION TRUST THAPAR INSTITUTE OF ENGINEERIN AND TECHNOLOGY TECHNOLOGICAL INSTITUTION OF TEXTILE AND SCIENCE BHIWANI VS. STATE OF PUNJAB:MAHARSHI DAYANAND UNIVERSITY [REFERRED TO]
PREETI SRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
A I I M S STUDENTS UNION VS. A I I M S [REFERRED TO]
KAILASH CHAND SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
SAURABH CHAUDRI VS. UNION OF INDIA [REFERRED TO]
DOLLY CHHANDA VS. CHAIRMAN JEE [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
STATE OF GUJARAT VS. MIRZAPUR MOTI KURESHI KASSAB JAMAT [REFERRED TO]
ASHOKA KUMAR THAKUR VS. UNION OF INDIA [REFERRED TO]
RAJESH KUMAR DARIA VS. RAJSTHAN PUBLIC SERVICE COMMISSION [REFERRED TO]
HEMANI MALHOTRA VS. HIGH COURT OF DELHI [REFERRED TO]
A MANJULA BHASHINI VS. MANAGING DIRECTOR A P WOMENS COOPERATIVE FINANCE CORPORATION LTD [REFERRED TO]
A P DAIRY DEVELOPMENT CORPORATION VS. B NARASIMHA REDDY [REFERRED TO]
NOOKAVARAPU KANAKADURGA DEVI VS. KAKATIYA MEDICAL COLLEGE [REFERRED TO]
MARSHA SHIVARAM VS. NATIONAL LAW SCHOOL OF INDIA BANGALORE [REFERRED TO]
LOLAKSHA VS. CONVENER COMMON LAW ADMISSION TEST [REFERRED TO]
MAGAN MEHROTRA VS. UNION OF INDIA [REFERRED TO]
NIKHIL HIMTHANI VS. STATE OF UTTARAKHAND [REFERRED TO]
VISHAL GOYAL VS. STATE OF KARNATAKA [REFERRED TO]
PRAMATI EDUCATIONAL & CULTURAL TRUST VS. UNION OF INDIA [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
DR.SAURABH DWIVEDI AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
YATINKUMAR JASUBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]