NEW INDIA ASSURANCE CO. LTD. Vs. YALLAVVA

Referred Judgements :-

NEW INDIA ASSURANCE CO. LTD. VS. SHANTI BAI [REFERRED TO]
BRITISH INDIA GENERAL INSURANCE COMPANY LIMITED VS. CAPTAIN ITBAR SINGH AND JAGJIT SINGH [REFERRED TO]
SKANDIA INSURANCE COMPANY LIMITED VS. KOKILABEN CHANDRAVADAN [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. C M JAYA [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SWARAN SINGH [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. BALJIT KAUR [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. CHALLA BHARATHAMMA [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. LAXMI NARAIN DHUT [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. BRIJ MOHAN [REFERRED TO]
PREMKUMARI VS. PRAHLAD DEV [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KAUSHALAYA DEVI [REFERRED TO]
COMMISSIONER OF CUSTOMS VS. RELIANCE PETROLEUM LTD [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PARVATHNENI [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. JAIMY [REFERRED TO]
LAKHMI CHAND VS. RELIANCE GENERAL INSURANCE [REFERRED TO]
MANUARA KHATUN & ORS. VS. RAJESH KR. SINGH & ORS. [REFERRED TO]
RAMPRATAP VS. STATE OF RAJASTHAN [REFERRED TO]
PAPPU VS. VINOD KUMAR LAMBA [REFERRED TO]
SINGH RAM VS. NIRMALA [REFERRED TO]
RANI VS. NATIONAL INSURANCE COMPANY LTD [REFERRED TO]
RANI VS. NATIONAL INSURANCE COMPANY LTD [REFERRED TO]
SHAMANNA AND ANOTHER VS. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD AND ORS [REFERRED TO]