(1.) Though this writ petition is listed for Orders, by the consent of the parties, it is taken up for final disposal.
(2.) The petitioners claim to be the government employees and they have sought for the following reliefs:
(3.) First paragraph of the writ petition reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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