(1.) This appeal is filed by the claimants challenging the judgment and award dated 18.11.2014 passed by the Court of Senior Civil Judge and MACT, Arsikere in MVC 2070/2011.
(2.) Brief facts of the case:
(3.) The learned counsel for the appellants has raised the following contentions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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