GURUMALLAPPA Vs. ANJANEYASWAMY TRUST

JUDGEMENT

(1.) Sri.Sachin B.S., learned counsel for appellants has appeared through video conferencing.

(2.) This is an appeal from the Court of Civil Judge (Sr.Dn.) and JMFC at Kadur whereby, learned Judge has decreed the suit for the relief of specific performance.

(3.) For the sake of convenience, the parties are referred to as per their rankings before the trial Court.