HANUMANTHAPPA Vs. GIRIDHARA H.S. AND ORS.

JUDGEMENT

(1.) This appeal is filed by the claimant challenging the judgment and award dated 29.4.2015 passed by the Court of the Prl. Senior Civil Judge & Member MACT-IV, Davanagere in MVC 36/2013.

(2.) Brief facts of the case:

(3.) The learned counsel for the claimant has raised the following contentions: