(1.) Since common issues are involved, the matters are clubbed, heard together and disposed of by this common judgment.
(2.) The parties are referred to as per their ranking before the Commissioner.
(3.) Mfa No.100264/2018 is filed by the claimants seeking enhancement of compensation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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