CHOLAMANDALAM M S GENERALINSURANCE COMPANY LTD. Vs. HUSSAINAPPA

JUDGEMENT

(1.) These two appeals are filed by the Insurer and the claimants respectively challenging the judgment and award dated 22.06.2018 in MVC No.10/2014 on the file of Motor Accident Claims Tribunal No.11 and II Addl. Senior Civil Judge, Ballari, sitting at Siruguppa.

(2.) M.F.A.No.104205/2018 is filed by the Insurer seeking reduction in compensation and M.F.A.No.104606/2019 is filed by the claimants seeking enhancement.

(3.) We have heard Shri S.K.Kayakamath, learned advocate for insurer and Shri Manjunath G.Patil, learned advocate for claimants.