(1.) This appeal is filed by the claimants challenging the judgment and award dated 1.12.2014 passed by the MACT and II Addl. Sr. Civil Judge, Mangalore D.K. in MVC 1183/2013.
(2.) Brief facts of the case:
(3.) The learned counsel for the claimants has raised the following contentions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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