K.NARASIMHALU Vs. STATE

Referred Judgements :-

KANTA PRASHAD RIZAK RAM VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED TO]
VAIKUNTAM CHANDRAPPA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BUDHSEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
JADUNATH SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
JADUNATH SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
MATRU ALIAS GIRISH CHANDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHEIKH HASIB ALIAS TABARAK VS. STATE OF BIHAR [REFERRED TO]
RAMESHWAR SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SANTOKH SINGH VS. IZHAR HUSSAIN [REFERRED TO]
HARBAJAN SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF UTTAR PRADESH VS. BOOTA SINGH [REFERRED TO]
V C SHUKLA VS. STATE DELHI ADMINISTRATION [REFERRED TO]
STATE OF UTTAR PRADESH VS. KRISHNA GOPAL [REFERRED TO]
SURESH CHANDRA BAHRI GURBACHAN SINGH RAJ PAL SHARMA VS. STATE OF BIHAR [REFERRED TO]
RAM NATH MAHTO VS. STATE OF BIHAR [REFERRED TO]
RAVINDRA ALIAS RAVI BANSI GOHAR KISHORE AMARSINGH MAHESHKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMANBHAI NARANBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
ABDUL WAHEED KHAN ALIAS WAHEED VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MALKHANSINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF M P VS. DHARKOLE GOVIND SINGH [REFERRED TO]
MAHABIR VS. STATE OF DELHI [REFERRED TO]