LAWS(KAR)-2020-12-93

STUDDS ACCESSORIES LIMITED Vs. STATE OF KARNATAKA

Decided On December 01, 2020
Studds Accessories Limited Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) The Petitioner is before this Court seeking:

(2.) It is averred in the Petition that:

(3.) It is in the above background that the petitioners are before this Court seeking for the above reliefs.