LAWS(KAR)-2020-1-26

T RAMESH Vs. NAGARAJ

Decided On January 02, 2020
T Ramesh Appellant
V/S
NAGARAJ Respondents

JUDGEMENT

(1.) This appeal is filed by the appellant challenging the judgment and award dated 6.8.2015 passed by the II Addl. Senior Civil Judge and Addl. MACT-V, Chitradurga in MVC No.705/2014.

(2.) Brief facts of the case:

(3.) The learned counsel for the claimant has raised the following contentions: