LAWS(KAR)-2020-3-41

MUMTAZ Vs. NATIONAL INSURANCE CO. LTD.

Decided On March 06, 2020
MUMTAZ Appellant
V/S
NATIONAL INSURANCE CO. LTD. Respondents

JUDGEMENT

(1.) This is a claimants' appeal seeking for enhancement of compensation awarded by the VIII Additional Small Causes Judge and the Motor Accident Claims Tribunal, Bengaluru, in MVC No.3210/2013 by its judgment and award dated 02.06.2015.

(2.) The parties herein shall be referred to the ranks as per the status before the Tribunal.

(3.) Brief facts of the case are as under:-