(1.) Heard
(2.) Admit
(3.) With the consent of all the counsels the matters are taken up for final disposal. In W.P.No.30417 of 2008 and W.P.No.107937 of 2018:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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