(1.) These two appeals are filed challenging the judgment and award passed in MVC Nos.274/2002 and 275/2002 dated 21.12.2009 on the file of Civil Judge (Senior Division) and MACT at Madikeri ('the Tribunal' for short) fastening of liability on the Insurance Company.
(2.) The parties are referred to as per their original rankings before the Tribunal to avoid confusion and for the convenience of the Court.
(3.) Heard learned counsel for the appellant/ Insurance Company and learned counsel for respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN