LAWS(KAR)-2020-7-116

QAYYUM T. PATAYAT Vs. CHIEF EXECUTIVE OFFICER

Decided On July 21, 2020
Qayyum T. Patayat Appellant
V/S
CHIEF EXECUTIVE OFFICER Respondents

JUDGEMENT

(1.) Kudachi Dargah Estate, situated at Kudachi town, Raibag Taluk, Belagavi District is a notified Wakf, which came under the direct management of the Board and thereafter the Board approved a Scheme of Administration for the said Wakf.

(2.) The said Scheme of Administration provided for election of a Committee of management and accordingly an election was conducted as per the scheme and 11 members were elected to the Committee of Management.

(3.) As further provided in the scheme of administration, the members of the Committee of Management elected from amongst themselves, four office bearers i.e., a President, a Vice President, a Secretary and a Treasurer in the elections conducted on 2.11.2017.