BAYER CROPSCIENCE LIMITED FORMERLY KNOWN AS BAYER CROPSCIENCE INDIA LIMITED Vs. T V TRADERS PARTNERSHIP FIRM

JUDGEMENT

(1.) Heard Sri K.Vishwanath, Amicus Curiae, appeared for the appellant. Though the respondents are served they have remained unrepresented.

(2.) This appeal is filed challenging the judgment of acquittal passed in Crl.A.No.25087/2009 dated 07.12.2010 on the file of the Additional Sessions Judge and Presiding Officer, Fast Track Court-III, Mayo Hall Unit, Bengaluru.

(3.) The parties are referred to as per their original rankings before the Trial Court as complainant and accused to avoid the confusion and for the convenience of the Court.