REGENT COMPUTRONICS PVT. LTD.

MUMTAZ BEGUM Appellant

V/S

M. BALAJI Respondents

Referred Judgements :-

DATTATRAYA VS. RANGNATH GOPALRAO KAWATHEKAR DEAD [REFERRED TO]
PRATIBHA SINGH VS. SHANTI DEVI PRASAD [REFERRED TO]
MAHADEVA VS. TANABAI [REFERRED TO]
ANATHULA SUDHAKAR VS. P BUCHI REDDY [REFERRED TO]
BACHHAJ NAHAR VS. NILIMA MANDAL [REFERRED TO]
NARASIMHASETTY VS. PADMASETTY [REFERRED TO]
NALINI SUNDER VS. G V SUNDER [REFERRED TO]
T L NAGENDRA BABU VS. MANOHAR RAO PAWAR [REFERRED TO]
RADHA BAI SINCE DECEASED VS. SANGAWWA [REFERRED TO]
B PARAMASHIVAIAH VS. M K SHANKAR PRASAD [REFERRED TO]
N BASAVARAJ VS. SRIDHAR [REFERRED TO]
MAHADEVA VS. RANGAMMA [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel Sri. D.R. Sundaresha for appellant Nos.1,3,4 and 5 and Sri.Sreevatsa, Senior counsel for Sreevatsa Associates for appellant No. 2 and Sri.Srinivasa P.Dhondale, Advocate for respondent Nos.1 and 2.

(2.) This appeal by the plaintiffs/appellants is directed against the judgment and decree passed in O.S.No.26594/2007 wherein the suit filed by the plaintiffs for ejectment came to be dismissed by the learned XXVI Addl. City Civil Judge, Mayo Hall Unit, Bengaluru, on 27.06.2011.

(3.) In order to avoid confusion and overlapping, the parties herein are referred in accordance with the rankings as held by them before the trial Court.

Click here to view full judgment.

MUMTAZ BEGUM Vs. M. BALAJI

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address