REGENT COMPUTRONICS PVT. LTD.

Division Controller Neksrtc Depot Koppal Appellant

V/S

ANNAPURNA Respondents

Referred Judgements :-

SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
K R MADHUSUDHAN VS. ADMINISTRATIVE OFFICER [REFERRED TO]
K R MADHUSUDHAN VS. ADMINISTRATIVE OFFICER [REFERRED TO]
UNION OF INDIA VS. K S LAKSHMI KUMAR [REFERRED TO]
PUTTAMMA VS. K.L.NARAYANA REDDY [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. BIRENDER [REFERRED TO]

JUDGEMENT

(1.) These two appeals are preferred by NWKRTC (for short "Corporation") and the claimants questioning the validity of the judgment and award dated 28.09.2017 in MVC No.223/2015 passed by the Senior Civil Judge and Additional M.A.C.T., Koppal (hereinafter referred to as "the Tribunal" for short).

(2.) The brief facts, which are necessary for disposal of these appeals are as under:

(3.) It is that judgment, which is under challenge by the claimants as well as the corporation, in these appeals.

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DIVISION CONTROLLER NEKSRTC DEPOT KOPPAL Vs. ANNAPURNA

Referred Judgements :-

JUDGEMENT

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