GANGAMMA RANGAPPA Vs. RANGAIAH

JUDGEMENT

(1.) One Erappa had four sons namely Rangappa, Mudlappa, Dasappa and Thimmanna.

(2.) Gangamma - petitioner herein is the daughter of Thimmanna, the youngest son of Erappa. She filed a suit seeking for a declaration that she had become the owner of A schedule property by virtue of a registered Will dated 02.11.1992 executed by her father Thimmanna and she also sought for a consequential decree of injunction.

(3.) The said suit was filed against the children of her paternal uncle and her siblings.