(1.) This appeal is filed by the claimant challenging the judgment and award dated 18.12.2014 passed by the Court of Fast Track Court, Tumkur in MVC 1257/2011.
(2.) Brief facts of the case:
(3.) The learned counsel for the claimant has raised the following contentions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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