(1.) This appeal is filed by the claimant challenging the judgment and award dated 4.7.2015 passed by MACT, Court of Small Causes, Bangalore in MVC 3857/2013.
(2.) Brief facts of the case:
(3.) The learned counsel for the claimant has raised the following contentions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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